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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(1)Every cash transportation activities shall be carried out only in secured cash vans fitted with GPS tracking device.Explanation. - For the purposes of this sub-rule, the expression "GPS" means the global positioning system which is a space-based navigation system that provides location and time information in all weather conditions, anywhere on or near the earth where there is an unobstructed line of sight to four or more GPS satellites.