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Bombay High Court

Surendra Sharma S/O Jagdish Sharma vs M/S. Shrishti Interior Designers And ... on 25 June, 2019

Author: Dama Seshadri Naidu

Bench: Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 291 OF 2018

 Surendra Sharma S/o Jagdish Sharma                  ....Appellant
              V/S
 M/s. Shrishti Interior Designers And Consultants ....Respondent

And Ors Vinit Nagendra Mishra For Appellant Omkar Prashant Mulekar Respondent No. 2 For Respondent CORAM : DAMA SESHADRI NAIDU, J DATE : 25th June, 2019 P.C. :

By consent post the matter on 02/07/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/06/2019 ::: Downloaded on - 26/06/2019 05:01:33 :::