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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The M.P. Shops and Establishments Rules, 1959

(2)An establishment shall be registered in the register of establishments under sub-section (3) of Section 6 under the appropriate category to which it belongs. The register of establishment shall be in Form B.