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[Cites 0, Cited by 0] [Section 387(1)] [Section 387] [Entire Act]

State of West Bengal - Subsection

Section 387(1)(a) in The Calcutta Municipal Corporation Act, 1980

(a)take measures for lighting, in a suitable manner, such public streets, public places, squares, parks, gardens, municipal markets and properties of the Corporation as may be specified by the Mayor-in-Council;