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Uttarakhand High Court

CRLA/561/2022 on 20 February, 2024

Author: Vivek Bharti Sharma

Bench: Vivek Bharti Sharma

             Office Notes, reports,
             orders or proceedings or
SL.
      Date   directions          and               COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures

                                        CLRA No.561 of 2022
                                        With
                                        CLRA No.556 of 2022
                                        Hon'ble Vivek Bharti Sharma, J.

Present Mr. Vipul Sharma, learned counsel for the appellant.

2. Mr. V.K. Gemini, learned Deputy Advocate General along with Mr. Sandeep Sharma, learned Brief Holder for the State.

3. Learned counsel for the appellant seeks and is granted time to study the paper book.

4. Put up on 04.03.2024.

5. Urgency application (IA/5/2024) stands disposed of.

(Vivek Bharti Sharma, J.) 20.02.2024 SS