Uttarakhand High Court
CRLA/561/2022 on 20 February, 2024
Author: Vivek Bharti Sharma
Bench: Vivek Bharti Sharma
Office Notes, reports,
orders or proceedings or
SL.
Date directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
CLRA No.561 of 2022
With
CLRA No.556 of 2022
Hon'ble Vivek Bharti Sharma, J.
Present Mr. Vipul Sharma, learned counsel for the appellant.
2. Mr. V.K. Gemini, learned Deputy Advocate General along with Mr. Sandeep Sharma, learned Brief Holder for the State.
3. Learned counsel for the appellant seeks and is granted time to study the paper book.
4. Put up on 04.03.2024.
5. Urgency application (IA/5/2024) stands disposed of.
(Vivek Bharti Sharma, J.) 20.02.2024 SS