Delhi High Court - Orders
M/S Aditya Rai And Company vs Zomato Media Private Limited on 16 August, 2022
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 839/2022
M/S ADITYA RAI AND COMPANY ..... Petitioner
Through: Mr. Pulkit Thareja, Advocate
versus
ZOMATO MEDIA PRIVATE LIMITED ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 16.08.2022
1. Learned counsel for the petitioner on the last date of hearing had submitted that an error had crept in while scanning the file and that he wanted to take steps to rectify the discrepancy in the scanning.
2. Today, he submits that certain fresh documents have been filed. However, the same are lying under objections. Let the same be placed on record.
3. At request, adjourned to 20.09.2022.
MINI PUSHKARNA, J AUGUST 16, 2022 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:18.08.2022 11:12:35