Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1)(e) in The Himachal Pradesh Poisons (Possession and Sale) Rules, 2014

(e)there shall be compulsory checking of the students and personnel leaving the laboratories or place of storage where acid or corrosive is used or stored.