Section 13(2)(a) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(2)(a) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(a)for the first three months at two per cent of the said amount for each complete month or part thereof after the last date by which he should have paid it according to the notice; and

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State of Goa - Subsection

Section 13(2)(a) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986