Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A] [Entire Act] State of Uttar Pradesh - Subsection Section 29A(b) in The U.P. Fundamental Rules (b)if the said order is modified, the pay shall be regulated as if the order as so modified had been made in the first instance.