Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(3) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(3)All rules made under this section shall be published in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.], and upon such publication shall have effect as if enacted in this Act.