Supreme Court - Daily Orders
Star India Pvt. Ltd. vs Akuate Internet Services Pvt Ltd ... on 3 April, 2014
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ITEM NO.1 (PH) COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).29629/2013
(From the judgement and order dated 30/08/2013 in FAO No.153/2013 of The
HIGH COURT OF DELHI AT N. DELHI)
STAR INDIA PVT LTD Petitioner(s)
VERSUS
AKUATE INTERNET SERVICES PVT LTD & ORS Respondent(s)
(With appln(s) for intervention and office report)
(For Final Disposal)
WITH SLP(C) NO. 29633 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C) NO. 29737 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C) NO. 30342 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C)No.34244 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)
SLP(C)No.34506 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)
Date: 03/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Dr. Abhishek Manu Singhvi,Sr.Adv. (STAR)
(in SLP 29629/13, Mr. Gopal Jain,Sr.Adv.
29633/13,30342/13, Mr. Saikrishna Rajagopal,Adv.
Mr. Nikhil Nayyar,Adv.
Ms. Pritha Srikumar Iyer,Adv.
MR. Dhananjay Baijal,Adv.
Mr. Siddharth Chopra,Adv.
Ms. Sneha Jain,Adv.
MS. Akanksha,Adv.
Ms. Savni Dutt,Adv.
Mr. L. Nidhi Ram,Adv.
MR. Ambuj Agarwal,Adv.
Mr. Shivam Singh,Adv.
(in SLP 29737/13, Mr. C.A. Sundaram,Sr.Adv. (BCCI)
34244/13,34506/13) Ms. Radha Rangaswamy,Adv.
Ms. Ankita Kaushik,Adv.
Ms. Rohini Musa,Adv.
Mr. R.Raman,Adv.
Mr. S.P. Arthi,Adv.
Mr. Prateek Chadha,Adv.
For Respondent(s) Mr. Sudhir Chandra,Sr.Adv. (AKUATE)
MS. Gayatri Roy,Adv.
Mr. Udit Sood,Adv.
Mr. Ankur Talwar,Adv.
Mr. Samir Malik,Adv.
Mr. Subramonium Prasad,Adv.
Mr. K.K.Venugopal,Sr.Adv. (ESPN)
MS. Gayatri Roy,Adv.
Mr. Udit Sood,Adv.
Mr. Ankur Talwar,Adv.
Mr. Samir Malik,Adv.
Mr. Chandra Prakash,Adv.
Mr. Ravi Prakash,Adv.
Mr. Aditya Dewan,Adv.
Mr. C.A. Sundaram,Sr.Adv. (BCCI)
Ms. Radha Rangaswamy,Adv.
Ms. Ankita Kaushik,Adv.
Ms. Rohini Musa,Adv.
Mr. R.Raman,Adv.
Mr. S.P. Arthi,Adv.
Mr. Prateek Chadha,Adv.
Mr. Dushyant A. Dave,Sr.Adv. (ONMOBILE)
Mr. Sanjay Jain,Sr.Adv.
Mr. Hardeep Singh Anand,Adv.
Ms. Vandana Sehgal,Adv.
Mr. Rohan Thawani,Adv.
Ms. Ashima Sehgal,Adv.
Mr. Anand Dilip Daga,Adv.
Ms. Prabhasahay Kaur,Adv.
Mr. Noor Anand,Adv.
Ms. Ruchi Jain,Adv.
Mr. Neeraj K. Kaul,Sr.Adv. (IDEA)
Mr. Navin Chawla,Adv.
MS. Sonali Jaitley,Adv.
Mr. P.V. Yogeswaran,Adv.
Ms. Neha Jain,Adv.
UPON hearing counsel the Court made the following
O R D E R
Heard in-part.
For continuation of arguments post on Tuesday, the 22nd April, 2014.
|(Mahabir Singh) | (Phoolan Wati Arora) | | Court Master | Assistant Registrar |