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Delhi High Court - Orders

Shri Senthil Andava Engineering ... vs Hind Infra Engineers Limited on 6 February, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~CP-21
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+    CO.PET. 400/2016

     SHRI SENTHIL ANDAVA ENGINEERING
     CHENNAI PRIVATE LIMITED           ..... Petitioner
                   Through Mr.Prithu Garg, Adv.

                        versus

     HIND INFRA ENGINEERS LIMITED         ..... Respondent
                   Through     Mr.Naushad Khan, Proxy Cousnel for
                   Mr.Bahar U. Barqui, Adv.
                   Mr.Rishi Manchanda, Adv. for the Official
                   Liquidator.

     CORAM:
     HON'BLE MR. JUSTICE JAYANT NATH

                        ORDER

% 06.02.2019 OLR No. 39/2019 The report is taken on record and stands disposed of.

CO.PET. 400/2016

List on 28.05.2019.

JAYANT NATH, J FEBRUARY 06, 2019 rb