Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(i) in Uttar Pradesh Municipal Corporation (Property Taxes) Rules, 2000 (i)"Carpet area" means the carpet area referred to in the Explanation (d) of Sub-section(1) of Section 174 of Act;
