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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(c) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(c)to revoke a town development scheme, for reasons to be specified in such direction :