Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 8 August, 2017
COMP-9-2011
( SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD.)
08-08-2017
Parties through their counsel.
Shri Rakesh Bhadoriya learned counsel for ICICI Bank submits that he is filing reply to OLR 66/16 during course of the day.
Office to accept it and place the same on record. At the request of Shri H.Y. Mehta learned counsel for OL the case is adjourned.
List after four weeks.
(PRAKASH SHRIVASTAVA) JUDGE