Section 10(10C)(vi) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 10(10C)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10C)(vi) in The Income Tax Act, 1961

(vi)a University established or incorporated by or under a Central, State or Provincial Act and an institution declared to be a University under section 3 of the University Grants Commission Act, 1956 (3 of 1956) ; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 10(10C)(vi) in The Income Tax Act, 1961