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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15(2)(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)include all information as specified in Schedule III to these regulations or as specified in any circulars or guidelines issued by the Board in this regard;