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Patna High Court - Orders

Assam Supari Traders vs The Union Of India on 27 August, 2024

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Alok Kumar Pandey

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.10582 of 2024
                  ======================================================
                  Assam Supari Traders

                                                                                    ... ... Petitioner/s
                                                       Versus
                  The Union of India

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :        Mr.Prabhat Ranjan, Advocate
                  For the Respondent/s   :        Mr.Additional Solicitor General
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                          and
                          HONOURABLE MR. JUSTICE ALOK KUMAR PANDEY
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

4    27-08-2024

Re-list this matter on 10.09.2024.

(P. B. Bajanthri, J) (Alok Kumar Pandey, J) alok/-

U