Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique And Ors on 16 March, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 809 of 2011
CS NO.224 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE AND ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 16th March, 2011.
MR.A.CHATTERJEE, MR.SYED NURUL AREFIN,
ADVOCATES FOR RESPONDENT NOS.1 AND 2
MR.R.KARMAMAR,ADVOCATE FOR RESPONDENT NO.3,4 AND 5 The Court : No ad interim order is called for. Affidavit-in-opposition be filed within a week from date; reply thereto, if any, be filed within a week thereafter. G.A.No.809 of 2011 will appear as an "Adjourned Motion" in the monthly list of April 2011.
(SANJIB BANERJEE, J.) sb.A.R(C.R.)