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Calcutta High Court

Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique And Ors on 16 March, 2011

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                              GA No. 809 of 2011
                              CS NO.224 OF 2009

                        IN THE HIGH COURT AT CALCUTTA

                     Ordinary Original Civil Jurisdiction

                                  ORIGINAL SIDE




   SHIB KRISHNA DEBUTTER ESTATE

       Versus

   JANAB JALALUDDIN AHMED SIDDIQUE AND ORS.



   BEFORE:

   The Hon'ble JUSTICE SANJIB BANERJEE

   Date : 16th March, 2011.

                                          MR.A.CHATTERJEE, MR.SYED NURUL AREFIN,
                                          ADVOCATES FOR RESPONDENT NOS.1 AND 2

MR.R.KARMAMAR,ADVOCATE FOR RESPONDENT NO.3,4 AND 5 The Court : No ad interim order is called for. Affidavit-in-opposition be filed within a week from date; reply thereto, if any, be filed within a week thereafter. G.A.No.809 of 2011 will appear as an "Adjourned Motion" in the monthly list of April 2011.

(SANJIB BANERJEE, J.) sb.A.R(C.R.)