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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 6(6)(i) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(i)"employment under the Government" includes, employment under any local or other authority within the territory of Arunachal Pradesh or under the control of the Government or under any corporation or society owned or controlled by the Government.