Patna High Court - Orders
Branch Manager,Oriental Insurance ... vs Mostt.Uma Devi & Ors on 11 August, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.124 of 2009
Branch Manager,Oriental Insurance Company Ltd. &
Anr
Versus
Mostt.Uma Devi & Ors
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5. 11.8.2011. Perused the office note from which it appears that learned counsel for the appellants has already removed the defect as pointed out by the office, of course after expiry of time fixed by the Lawazima Board. It is accepted.
N.H./ ( Rakesh Kumar,J.)