Madhya Pradesh High Court
M/S Dilip Buildcon Pvt. Ltd vs The State Of Madhya Pradesh on 2 December, 2014
02.12.2014 A.C. No.65/2010
Mr. Pratyush Tripathi, learned counsel for the
petitioner.
Mr. Vipin Mishra, learned counsel for respondents
No.2 and 4 prays for short adjournment in order to enable him to prepare the case.
As prayed, let the case be listed in next week.
(Alok Aradhe)
a Judge