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Madhya Pradesh High Court

M/S Dilip Buildcon Pvt. Ltd vs The State Of Madhya Pradesh on 2 December, 2014

02.12.2014                       A.C. No.65/2010

                     Mr.   Pratyush     Tripathi,   learned   counsel   for   the
             petitioner.
                     Mr. Vipin Mishra, learned counsel for respondents

No.2 and 4 prays for short adjournment in order to enable him to prepare the case.

As prayed, let the case be listed in next week.



                                                         (Alok Aradhe)
             a                                              Judge