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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(6) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(6)The amount of any grant from the State Government un-expanded at the beginning and end, respectively of the market year shall be shown separately in the estimated opening and closing balances. Such amounts, shall not be taken into consideration in determining whether closing balance exceeds the minimum balance prescribed.