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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(b) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(b)All the selected candidates shall pay the following fee or as may be revised from time to time by N.T.R. University of Health Sciences payable at Vijayawada in form of crossed demand draft on Any Nationalised Bank in favour of the Registrar N.T.R. University of Health Sciences, Vijayawada payable at Vijayawada on the date of selection. The fee once paid shall not be refund under any circumstances.