Section 87 in The Andaman and Nicobar Islands Excise Regulation, 2012
87. Powers of Administrative to regulate molasses, black jaggery, mahua flower, etc., to prevent misuse.- The Administrator may frame rules to regulate movement, possession and sale of molasses, black jaggery, mahua flower, etc., indicating terms and conditions as are necessary and expedient to prevent their misuse for illicit distillation.
