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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15(6)(iii) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(iii)the advertisements shall be in accordance with any circulars or guidelines as may be specified by the Board in this regard.