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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(v) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(v)Space to be left about the building to secure free circulation of air, admission of light and access fro scavenging purposes;