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Andhra Pradesh High Court - Amravati

M/S. Llr Constructions vs The State Of Andhra Pradesh And Others on 21 April, 2026

 APHC010187832026
                       IN THE HIGH COURT OF ANDHRA PRADESH
                                     AT AMARAVATI                       [3331]
                              (Special Original Jurisdiction)

                    TUESDAY,THE TWENTY FIRST DAY OF APRIL
                        TWO THOUSAND AND TWENTY SIX

                                   PRESENT

          THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

                         WRIT PETITION NO: 10517/2026

Between:

M/s. Llr Constructions,                                        ...PETITIONER

                                      AND

The State Of Andhra Pradesh and Others                    ...RESPONDENT(S)

Counsel for the Petitioner:

1. RAMESH BABU TALLURI Counsel for the Respondent(S):
1. GP FOR PANCHAYAT RAJ RURAL DEV
2. GP FOR FINANCE PLANNING The Court made the following order:
At request of learned Assistant Government Pleader to get instructions, list the matter after Summer Vacation, 2026.
________________________ SUBBA REDDY SATTI, J Dated: 21.04.2026 TVN