Andhra Pradesh High Court - Amravati
M/S. Llr Constructions vs The State Of Andhra Pradesh And Others on 21 April, 2026
APHC010187832026
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3331]
(Special Original Jurisdiction)
TUESDAY,THE TWENTY FIRST DAY OF APRIL
TWO THOUSAND AND TWENTY SIX
PRESENT
THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI
WRIT PETITION NO: 10517/2026
Between:
M/s. Llr Constructions, ...PETITIONER
AND
The State Of Andhra Pradesh and Others ...RESPONDENT(S)
Counsel for the Petitioner:
1. RAMESH BABU TALLURI Counsel for the Respondent(S):
1. GP FOR PANCHAYAT RAJ RURAL DEV
2. GP FOR FINANCE PLANNING The Court made the following order:
At request of learned Assistant Government Pleader to get instructions, list the matter after Summer Vacation, 2026.
________________________ SUBBA REDDY SATTI, J Dated: 21.04.2026 TVN