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[Cites 0, Cited by 0] [Section 14E] [Entire Act]

State of Rajasthan - Subsection

Section 14E(3) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(3)The amount of advance under this Regulation shall not exceed the member's basic pay for three month or his share of contribution with interest in the Fund, whichever is less.