Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 98] [Entire Act] State of Maharashtra - Subsection Section 98(b) in The Maharashtra Co-Operative Societies Act, 1960 (b)be executed according to the law and under the rules for the time being in force for the recovery of arrears of land revenue:
