Section 2(9) in The Goa, Daman and Diu Shops and Establishments Act, 1973
(9)"establishment" means a shop, commercial establishment, residential hotel, restaurant, eating house, theatre or other place of public amusement or entertainment [and a bank] [Inserted by the Amendment Act 33 of 2001.] to which this Act applies and includes such other establishment as the Government may, by notification in the Official Gazette, declare to be an establishment for the purposes of the Act;
