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[Cites 0, Cited by 0] [Section 360(2)] [Section 360] [Entire Act]

State of Uttar Pradesh - Subsection

Section 360(2)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)a list of names of all persons (if any), who have dissented, under clause (b) of sub-section (2) of Section 358 from the proposed acquisition of their land and a statement of the reasons given for such dissent, and