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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

(4)The management of a private school shall in its proposal of increment of fee submitted under sub-section (3) of section 4 mention the amount payable against the items of fee provided in sub-section (1) of section 3.