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National Green Tribunal

Ramasubbu vs Union Of India Rep By Its Secretary on 8 December, 2025

Item No.15:

           BEFORE THE NATIONAL GREEN TRIBUNAL
                SOUTHERN ZONE, CHENNAI

                    [Through Physical Hearing (Hybrid Option)]


              Original Application No.85 of 2022 (SZ)


IN THE MATTER OF:


    V. Ramasubbu
                                                                   ...Applicant(s)

                                    Versus

    Union of India,
    Rep. by its Secretary,
    MoEF&CC,
    New Delhi and Ors.

                                                                 ...Respondent(s)


    Date of hearing: 08.12.2025.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. PRASHANT GARGAVA, EXPERT MEMBER



    For Applicant(s):         Mr. Thirumalai Raja.



    For Respondent(s):        Mr. S. Sai Sathya Jith for R2, R4 & R5.
                              Dr. D. Shanmuganathan for R3 & R6.




                                   Page 1 of 2
                             ORDER

1. None of the respondents have filed their respective reports/replies.

2. List the matter on 12.02.2026.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Prashant Gargava, EM O.A. No.85/2022 (SZ) 08th December, 2025. Mn.