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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977

(m)"State Order" means any Order issued by any State Government or a Union territory Administration under the provisions of the Essential Commodities Act, 1955 (10 of 1955), and for the time being in force;