Supreme Court - Daily Orders
M/S Alstom Project India Ltd.Tr.M.D. vs Commr.Of Service Tax New Delhi on 13 March, 2014
ITEM NO.72 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 4893 OF 2011
BEFORE THE REGISTRAR M.A. SAYEED
M/S ALSTOM PROJECT INDIA LTD.TR.M.D. Appellant (s)
VERSUS
COMMR.OF SERVICE TAX NEW DELHI Respondent(s)
(With appln(s) for permission to place addl. documents on record and office
report )
Date: 13/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Radha Shyam Jena,Adv.
For Respondent(s)
Mr. Arvind Kumar Sharma,Adv.
UPON hearing counsel the Court made the following
O R D E R
Matter falls under complete category. It be processed for listing before the Hon’ble Court as per rules.
| | |(M.A. SAYEED) | | | |REGISTRAR | hj