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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(6)Driver's Cabin. - In every School Bus, grilled partition shall be provided to separate driver cabin. In the case of a Bus, which is used as a School Bus, this structural change shall be carried out before the 1st November 2012.