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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(2)(b) in The Cotton Ginning and Pressing Factories Act, 1925

(b)who in any area specified in the notification under subsection (1) gins or presses or allows to be ginned or pressed any cotton which he knows or has reason to believe to contain an admixture of cotton.