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State of Uttar Pradesh - Section

Section 28 in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

28. Criteria for crossing efficiency bars.

- No Typist shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct have been satisfactory, he possesses a minimum speed of 25 words per minute in Hindi;
(ii)the second efficiency bar unless he has continued to acquaint himself to the satisfaction of his superiors, has maintained the efficiency and unless his integrity is certified.
(B)Senior Accounts Clerk
No Senior Accounts Clerk shall be allowed to cross-
(i)the first efficiency bar unless he has acquired good knowledge of financial and departmental rules, his work and conduct have been satisfactory and his integrity is certified;
(ii)the second efficiency bar unless he continued performing his duties efficiently and with ability and his integrity is certified.
(C)Accountant
No Accountant shall be allowed to cross-
(i)the efficiency bar unless his work and conduct have been satisfactory, he has good knowledge of financial and departmental rules and unless his integrity is certified;
(ii)the second efficiency bar unless he has worked with diligence, has maintained his efficiency and unless his integrity is certified.
(D)Chief Accountant
No Chief Accountant shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct have been satisfactory, he has sound knowledge of financial and departmental rules, is capable of maintaining discipline and control over his subordinates, he is able to properly inspect office and record, the inspection notes and unless his integrity is certified.
(ii)the second efficiency bar unless he has worked with diligence and efficiency, is considered capable of holding the charge of his office effectively and his integrity is certified.