Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(2) in Tamil Nadu Highways Act, 2001 (2)The Highways Authority shall, after such enquiry, either allow the claim and determine the amount or reject the claim in part or in full.
