Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India on 4 December, 2018
Bench: Madan B. Lokur, Deepak Gupta, Hemant Gupta
ITEM NO.6 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 888/2013
Dr. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 3/2013
FOR [PERMISSION TO FILE ANNEXURES] ON IA 8/2014
FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 9/2016)
Date : 04-12-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Petitioner-in-person
For Respondent(s) Mr. P.S. Narsimha, ASG
Mr. Mohan Prasad Gupta, Adv.
Mr. D.L. Chidanand, Adv.
Mr. Ritesh Kumar, Adv.
Ms. Prerna Priyadarshi, Adv.
Mr. B.V. Balramdas, Adv.
Ms. Anil Katiyar, Adv.
Mr. Kartik Yadav, Adv.
Mr. Vikash Kumar Jha, Adv.
Ms. Neha Sarna, Adv.
For M/S. Cyril Amarchand Mangaldas, AOR
Ms. Prerna Priyadarshini, Adv.
Mr. B. Krishna Prasad, AOR
Mr. U.A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
For M/S. Gagrat And Co.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified IA 2/2013 Digitally signed by DEEPAK GUGLANI Date: 2018.12.04 17:18:23 IST Reason: Stay Application is dismissed.
1 IA 3/2013Permission to file synopsis and list of dates is granted.
IA 8/2014Permission to file annexures is granted.
IA 9/2016Permission to file amended writ petition is granted.
List the matter in February, 2019.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR 2