Punjab-Haryana High Court
Sadhu Singh And Anr vs Surjit Singh Etc on 3 July, 2019
Author: Rekha Mittal
Bench: Rekha Mittal
In the High Court of Punjab and Haryana at Chandigarh
FAO No. 771 of 2011(O&M)
Date of Decision: 3.7.2019
Sadhu Singh and another
---Appellants
versus
Surjit Singh and others
---Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present: Mr. Jaganjot Sodhi, Advocate
for Mr. Gaurav Chopra, Advocate
for the appellants
Mr. Mukesh Kumar Bhatnagar, Advocate
for respondent No. 1
Mr. J.S.Chatrath, Advocate,
for Mr. Ashwani Talwar, Advocate
for respondent No. 3
***
Rekha Mittal, J.
For orders, see FAO No. 755 of 2011 titled "Bhangi Dass @ Bhagirath Lal vs. Surjit Singh and others", decided on even date.
(Rekha Mittal) Judge 3.7.2019 PARAMJIT Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 15-07-2019 01:07:40 :::