Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 58 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

58. Location of barracks and other accommodation.

(1)The location of barracks and other residential accommodation for the enrolled members of the Force shall be as specified in the directives.
(2)The barracks shall be of approved pattern with built-in-space for recreation purposes besides having adequate open space for use as parade and playground.