Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 53] [Entire Act] State of Gujarat - Subsection Section 53(1) in The Gujarat Co-Operative Societies Act, 1961 (1)An Apex society shall, with the moneys provided under Section 52 establish a Fund to be called the "Principal State Partnership Fund".
