Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(2)(iv) in Haryana Industrial Promotion Act, 2005 (iv)to inform the entrepreneur the date on which such applications may be deemed to have been approved in the case of deemed approval;