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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

UT Ladakh - Subsection

Section 42(4)(b) in Ladakh Autonomous Hill Development Councils Act, 1997

(b)all public roads which have been constructed or maintained out of the fund of the Council and stones and other materials thereof and also trees, erections, materials, implements and things for such roads.]