Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Tripura - Subsection Section 81(1) in Tripura Municipal Act, 1994 (1)The State Government may require the Municipality to participate in such training and research programmes as may be organised by the Government from time to time in aid of Municipal functionaries and personnel.
