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State of Punjab - Section

Section 910 in Punjab Jail Manual, 1996

910. Source of water supply.

- Water shall be obtained from the purest supply in the neighbourhood whence it can be obtained in sufficient quantity. Before deciding upon the source from which water shall be taken samples shall be sent to the Chemical Examiner for qualitative analysis. Every possible precaution should be taken to prevent contamination of the water, whether at its source, during its carriage or in its distribution.