Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(2)(a) in Jharkhand Lokayukta Act, 2001

(a)Summoning and enforcing the attendance of any person and examination him on oath;