Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] State of Kerala - Subsection Section 75(2)(iv) in Mahatma Gandhi University Act 1985 (iv). such other matters as may be referred to it by the Government, and make such recommendations to the Government as it thinks fit.